The Bombay Public Security Measures (Delhi Amendment) Act, 1948

[Act No. 52 of 1948]

[8th September, 1948.]

Contents
Title	The Bombay Public Security Measures (Delhi Amendment) Act, 1948
Sections	Particulars
1.	Short title and extent
2.	Amendment of section 13 of Bombay Act 6 of 1947 as extended to Delhi
3.	Repeal of Ordinance 14 of 1948