Power exercisable from time to time | Birth, Deaths and Marriages Registration Act, 1886 | Bare Acts | Law Library

Follow @SCJudgments

Births, Deaths and Marriages Registration Act, 1886

5. Power exercisable from time to time

All powers conferred by this Act may be exercised from time to time as occasion requires.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement