The Bharatiya Vayuyan Adhiniyam, 2024
[Act No. 16 of 2024]
[11th December, 2024.]
An Act to provide for regulation and control of the design, manufacture, maintenance, possession, use, operation, sale, export and import of aircraft and for matters connected therewith or incidental thereto.
BE it enacted by Parliament in the Seventy-fifth Year of the Republic of India as follows:-