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The Bharatiya Nyaya Sanhita, 2023 194. Affray. (1) When two or more persons, by fighting in a public place, disturb the public peace, they are said to commit an affray. (2) Whoever commits an affray, shall be punished with imprisonment of either description for a term which may extend to one month, or with fine which may extend to one thousand rupees, or with both.    |
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