The Bharatiya Nagarik Suraksha Sanhita, 2023
Form No. 13
Bond to keep The Peace
(See sections 125 and 126)
WHEREAS I,...................(name), inhabitant of ...........(place), have been called upon to enter into a bond to keep the peace for the term of..................or until the completion of the inquiry in the matter of................now pending in the Court of..............., I hereby bind myself not to commit a breach of the peace, or do any act that may probably occasion a breach of the peace, during the said term or until the completion of the said inquiry and, in case of my making default therein, I hereby bind myself to forfeit, to Government, the sum of rupees................
Dated, this................. day of............... , 20 ............ .
(Signature)
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