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The Bharatiya Nagarik Suraksha Sanhita, 2023 31. Public when to Assist Magistrates and police. Every person is bound to assist a Magistrate or police officer reasonably demanding his aid- (a) in the taking or preventing the escape of any other person whom such Magistrate or police officer is authorised to arrest; or (b) in the prevention or suppression of a breach of the peace; or (c) in the prevention of any injury attempted to be committed to any public property.    |
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