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The Betwa River Board Act, 1976
Act No. 63 of 1976
[10th April, 1976.]
Contents
Sections
Particulars
Title
The Betwa River Board Act, 1976
Chapter I
Preliminary
1.
Short title and commencement
2.
Declaration as to expediency of control by the Union
3.
Definitions
Chapter II
Establishment of the Board
4.
Establishment and incorporation of the Betwa River Board
5.
Executive Committee
6.
Vacancies, etc., not to invalidate proceedings of the Board or the Executive Committee
7.
Chief Engineer and Financial Adviser
8.
Other officers and employees of the Board
9.
Advisory Committees.
Chapter III
Functions and Powers of the Board
10.
Functions of the Board
11.
Conditions subject to which the Board may exercise its functions
12.
Powers of the Board
Chapter IV
Finance, Accounts and Audit
13.
Betwa River Board Fund
14.
Budget
15.
Annual report
16.
Accounts and audit
Chapter V
Miscellaneous
17.
Directions by Central Government
18.
Disputes between the Board and the State Governments
19.
Power to enter
20.
Members, officers and employees of the Board to be public servants
21.
Protection of action taken in good faith
22.
Power to make rules
23.
Power to make regulations
24.
Rules and regulations to be laid before Parliament
The Schedule
Description of Rajghat Dam
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