3. Definitions.-
In this Act, unless the context otherwise requires,-
(a) "Board" means the Betwa River Board established under section 4;
(b) "Chairman" means the Chairman of the Board;
(c) "Executive Committee" means the Executive Committee constituted under section 5;
(d) "member" means a member of the Board and includes the Chairman;
(e) "prescribed" means prescribed by rules made by the Central Government under section 22;
(f) "Rajghat Dam" means the Dam described in the Schedule;
(g) 2["Rani Laxmibai Sagar"] means the reservoir created by the construction of the Rajghat Dam;
(h) "regulations" means regulations made by the Board under section 23;
(i) "rules" means rules made by the Central Government under section 22.