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The Betwa River Board (Amendment) Act, 1993

[Act No. 49 of 1993]

[27th August, 1993.]

Contents  
Title The Betwa River Board (Amendment) Act, 1993
Sections Particulars
1 Short title
2 Amendment of section 3
3 Amendment of section 12
4 Reference to Rajghat Reservoir to be construed as reference to Rani Laxmibai Sagar


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