The Banking Service Commission (Repeal) Act, 1978

Act No. 20 of 1978

[18th May, 1978.]

Contents
Sections	Particulars
Title	The Banking Service Commission (Repeal) Act
1.	Short title and commencement
2.	Definitions
3.	Repeal of Act 42 of 1975 and the dissolution of the Banking Service Commission
4.	Consequential provisions
5.	Savings