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The Banking Companies (Second Amendment) Act, 1960
[Act No. 37 of 1960]
[19th September, 1960.]
Contents
Sections
Particulars
Title
The Banking Companies (Second Amendment) Act, 1960
1.
Short title
2.
Amendment of section 39
3.
Substitution of new sections for section 41
4.
Substitution of new section for section 43A
5.
Amendment of section 44A
6.
Insertion of new section 45
7.
Amendment of section 45L
8.
Amendment of section 50
9.
Amendment of section 51
10.
Certain winding-up proceedings to be governed by original provisions
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