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The Authoritative Texts (Central Laws) Act, 1973
[Act No. 50 of 1973]
[5th December, 1973.]
Contents
Title
Authoritative Texts (Central Laws) Act, 1973
Sections
Particulars
1.
Short title and commencement
2.
Authoritative texts of Central laws in certain languages
3.
Power to make rules
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