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The Assam University Act, 1989 6. Jurisdiction.- 1[(1) The jurisdiction of the University shall extend to the Cachar, Karimganj, North Cachar Hills, Karbi Anglong and Hailakandi Districts of the State of Assam.] (2) On and from the commencement of this Act, all Colleges situated in the districts of Cachar, Karimganj, North Cachar Hills 2[, Karbi Anglong and Hailkandi] shall stand affiliated to the University.
1. Subs. by Act 25 of 1995, s. 2, for sub-section (1) (w.e.f. 15-1-1994). 1. Sub-section (3) omitted by Act 25 of 1995, s. 2 (w.e.f.11-6-1995). 2. Subs. by s. 2, ibid., for "and Karbi Anglong" (w.e.f. 15-1-1994).    |
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