AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Assam Municipal (Manipur Amendment) Act, 1961
Act No. 49 of 1961

[7th December, 1961.]

An Act further to amend the Assam Municipal Act, 1956 as in force in the Union territory of Manipur.

BE it enacted by Parliament in the Twelfth Year of the Republic of India as follow:









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement