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The Assam (Alteration of Boundaries) Act, 1951

[Act No. 47 of 1951]

[1st September, 1951.]
Contents  
Title The Assam (Alteration of Boundaries) Act, 1951
Sections Particulars
1 Short title.
2 Alteration of the boundaries of Assam.
3 Amendment of the First Schedule to the Constitution.
Schedule (See Section 2)


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