Arya Marriage Validation Act, 1937
[Act No. 19 of 1937 dated 14th. April, 1937]1
An Act to recognize and remove doubts as to the validity of inter-marriages current among Arya Samajists.
WHEREAS it is expedient to recognize and place beyond doubt the validity of inter-marriages of a class of Hindus known as Arya Samajists;
It is hereby enacted as follows:-