AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Arya Marriage Validation Act, 1937

1. Short title and extent

(1) This Act may be called the Arya Marriage Validation Act, 1937.

2 [(2) It extends to the whole of India except 3[the territories which, immediately before the 1st November, 1956 , were comprised in Part B States] and applies also to citizens of India wherever they may be.]









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement