The Andhra Pradesh reorganization Act, 2014
91. Arrangements on Tungabhadra Board.
1. The
Governments of the successor States of Andhra Pradesh and Telangana shall
replace the existing State of Andhra Pradesh on the Tungabhadra Board.
2. The
Tungabhadra Board shall continue to monitor the release of water to High Level
Canal, Low Level Canal and Rajolibanda Diversion Scheme.