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The Apprentices (Amendment) Act, 2014
[Act No. 29 of 2014]
[5th December, 2014.]
Contents:
Title
The Apprentices (Amendment) Act, 2014
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 2
3.
Amendment of section 3
4.
Amendment of section 4
5.
Amendment of section 5A and 5B
6.
Amendment of section 6
7.
Amendment of section 8
8.
Amendment of section 9
9.
Amendment of section 15
10.
Amendment of section 19
11.
Amendment of section 21
12.
Amendment of section 22
13.
Amendment of section 30
14.
Amendment of section 37
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