The Anusandhan National Research Foundation Act, 2023

[Act No. 25 of 2023]

[12th August, 2023.]

Contents
	The Anusandhan National Research Foundation Act, 2023
Sections	Particulars
Chapter I	Preliminary
1.	Short title and commencement
2.	Definitions
Chapter II	Anusandhan National Research Foundation
3.	Establishment of Foundation
4.	Objectives of Foundation
5.	Governing Board
6.	Meetings of Governing Board
7.	Executive Council
8.	Meetings of Executive Council
9.	Vacancies, etc., not to invalidate proceedings of Governing Board or Executive Council
10.	Functions of Executive Council
11.	Chief Executive Officer and other officers and employees of Foundation
12.	Constitution of Committees
Chapter III	Finance, Accounts and Audit
13.	Funds of Foundation
14.	Budget
15.	Annual report
16.	Accounts and audit
17.	Annual report and auditor's report to be laid before Parliament
Chapter IV	Miscellaneous
18.	Certification and report to be furnished
19.	Power of Governing Board to delegate
20.	Power of Governing Board to issue directions
21.	Application of other laws not barred
22.	Protection of action taken in good faith
23.	Power to make rules
24.	Power of Executive Council to make regulations
25.	Rules and regulations to be laid before Parliament
26.	Power to remove difficulties
27.	Repeal and savings