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The Anusandhan National Research Foundation Act, 2023 10. Functions of Executive Council.- The Executive Council shall implement the objectives of the Foundation based on the policy direction and guidance provided by the Governing Board, including the following functions, namely:- (a) to consider applications for the grant of financial assistance in accordance with the eligibility criteria as determined necessary for such grants; (b) to determine through regulations,- (i) the requirements for registration, the form and manner for making of applications for financial assistance; (ii) reports and certification to be furnished pursuant to availing the financial assistance; (iii) the requirements of extension of financial assistance; and (iv) the grounds for revocation of financial assistance; (c) to facilitate and provide any assistance as may be required to ensure filing of applications for intellectual property rights pursuant to the research undertaken through financial assistance under this Act; and (d) any other function as may be delegated to it from time to time by the Governing Board.    |
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