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The Fifth Schedule

(See Section 22)

Modification in The Delimitation of Council Constituencies (Mysore) Order, 1951

In the Table, for the entry relating to the Chitaldrug (Local Authorities) constituency, substitute the following:-

"Chitaldrug-cum-Bellary Chitaldrug District (including Davangere City) 2."

(Local Authorities). and Bellary District.









  

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