The Second Schedule
[See Section 12]
I. Modifications in The Delimitation of Parliamentary and Assembly Constituencies (Madras) Order, 1951
1. In paragraph 1, for "Madras" substitute "Andhra and Madras".
2. In paragraph 2, for "the State of Madras" substitute "each of the States of Andhra and Madras".
3. In Table A,-
(a) above the entry relating to Pathapatnam constituency insert the sub-heading "Part I-Andhra";
(b) for the entry in column 2 relating to Nandyal constituency, substitute "The Nandyal, Nandikotkur, Markapur, Cumbum, sirvel and Koilkuntla taluks of the Kurnool District";
(c) for the entry in column 2 relating to Kurnool constituency, substitute "The Kurnool, Dhone, Pattikonda,Alur and Adonitaluks and Banganapalle sub-taluk of the Kurnool District";
(d) omit the entry relating to Bellary constituency;
(e) for the entry in column 2 relating to Anantapur constituency, substitute "The Gooty, Kalyandrug, Tadpatri, Rayadrug and Anantapurtaluks (excluding Bukkacherlafirka of the Anantapurtaluk) of the Anantapur district";
(f) for the entry in column 2 relating to Penukonda constituency, substitute "The Bukkacherlafirka of the Anantapurtaluk, and the Dharmavaram, Penukonda, Madakasira, Hindupur and Kadiritaluks of the Anantapur District"; and
(g) above the entry relating to Madras constituency, insert the sub-heading "Part II-Madras".
4. In Table B,-
(a) above the sub-heading "Srikakulam District" insert the sub-heading "PART I-ANDHRA".
(b) after the entry relating to Kurnool constituency, insert the following entry, namely:-
"Adoni The Alur and Adonitaluks 2 1....".
(c)after the entry relating to Anantapur constituency, insert the following entry, namely:-
"Rayadrug The Rayadrug taluk 1....";
(d) omit the sub-heading "Bellary District" and all entries relating to Adoni, Siruguppa, Bellary, Rayadrug, Hospet, Kudligi and Harpanahalli constituencies thereunder; and
(e) above the sub-heading, "Madras City" insert the sub-heading "PART II- MADRAS".
5. In the Appendix, omit the whole of item (14).