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The Andhra Pradesh Reorganization (Amendment) Act, 2014
[Act No. 7 of 2014]
[17th July, 2014.]
Contents:
Title
The Andhra Pradesh Reorganization (Amendment) Act, 2014
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 3
3.
Repeal and saving
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