The Aligarh Muslim University (Amendment) Act, 1972

[Act No. 34 of 1972]

[15th June, 1972.]

Contents
Title	The Aligarh Muslim University (Amendment) Act, 1972
Sections	Particulars
1.	Short title and commencement
2.	Substitution of new section for section 2
3.	Substitution of new section for section 3
4.	Amendment of section 5
5.	Amendment of section 8
6.	Amendment of section 10
7.	Amendment of section 11
8.	Amendment of section 12
9.	Omission of section 12A
10.	Amendment of section 13
11.	Substitution of new section for section 15
12.	Amendment of section 16
13.	Substitution of new section for section 17
14.	Substitution of new section for section 18
15.	Substitution of new section for section 19
16.	Insertion of new sections 20, 20A and 20B
17.	Substitution of new section for section 21
18.	Amendment of section 22
19.	Substitution of new section for section 23
20.	Amendment of section 24
21.	Amendment of section 25
22.	Amendment of section 26
23.	Substitution of new section for section 27
24.	Substitution of new section for section 28
25.	Amendment of section 29
26.	Substitution of new section for section 34
27.	Amendment of section 35
28.	Amendment of section 36
29.	Insertion of new sections 36A and 36B
30.	Amendment of section 38
31.	Insertion of new sections 40 and 41
32.	Substitution of new Schedule for the Schedule
33.	Transitional provisions
34.	Power of Visitor to make appointments in certain cases
35.	Saving