 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
22. Authorities of the University. The following shall be the authorities of the University: (1) The Court, (2) The Executive Council, (3) The Academic Council, 7 *** 8 [ 9 [(3A) The Finance Committee,] (3B) The Faculties, 1 [and]] 1. Ins. by Act 34 of 1972, s. 16, (w.e.f. 17-6-1972). Earlier section 20 was rep. by Act 11 of 1945, s. 3 (w.e.f. 4-9-1945). 2. Ins. by Act 62 of 1981, s. 9 (w.e.f. 10-2-1982). 3. Sections 20A and 20B renumbered as sections 20B and 20C by Act 62 of 1981, s. 9 (w.e.f. 10-2-1982). 4. Section 20B renumbered as section 20C thereof by s. 9 ibid. (w.e.f. 10-2-1982). 5. Subs. by Act 34 of 1972, s. 17, for section 21 (w.e.f. 17-6-1972). 6. Ins. by Act 62 of 1981, s. 10 (w.e.f. 10-2-1982). 7. The word "and" omitted by Act 62 of 1951, s. 16 (w.e.f. 3-11-1951). 8. Ins. by s. 16, ibid. (w.e.f. 3-11-1951). 9. Ins. by Act 62 of 1981, s. 11 (w.e.f. 10-2-1982).    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back