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Air (Prevention and Control of Pollution) Act, 1981

1. Short Title, Extent and Commencement.

(1) This Act may be called the Air (Prevention and Control of Pollution) Act, 1981.

(2) It extends to the whole of India.

(3) It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.









  

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