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The Air Corporations (Amendment) Act, 1962

[Act No. 17 of 1962]

[30th March, 1962.]

Contents
Title The Air Corporations (Amendment) Act, 1962
Sections Particulars
1. Short title
2. [Repealed.]
3. [Repealed.]
4. [Repealed.]
5. [Repealed.]
6. [Repealed.]
7. Change of name of Act India International
8. Dissolution of Air Transport Council


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