 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Agricultural and Processed Food Products Export Cess Act, 1985 Preamble An Act to provide for the levy and collection, by way of a cess , of a duty of customs on the export of certain agricultural and processed food products for the development and promotion of their export and for matters connected therewith. Comment: This Act seeks to inter- alia provide for the levy and collection, by way of a cess, of a duty of customs on the export of certain agricultural and processed food products for the development and promotion of their export. BE it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:-   
|
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back