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Agricultural and Processed Food Products Export Cess Act, 1985 1.Short title, extent and commencement.- (1) This Act may be called the Agricultural and Processed Food Products Export Cess Act ,1985 (2)It extends to the whole of India . (3) It shall come into force on such date {15th December, 1986 vide Notification No.S.O.914 (E), dated 15-12-1986, Gazette of India, Extraordinary, 1986 Part II, Section 3(ii).} as the Central Government may, by notification in the Official Gazette, appoint.   
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