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Advocates Act, 1961

7A.(Note:- Ins. by Act 60 of 1973, sec.8) Membership in international bodies-

The Bar Council of India may become a member of international legal bodies such as the International Bar Associations or the n International Legal Aid Association, contributes such sums as it thinks fit to such bodies by way of subscription or otherwise and authorize expenditure on the participation of its representatives in any international legal conference or seminar.









  

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