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Advocates Act, 1961

42A. [(Note:- Ins. by Act 60 of 1973, sec.33) Powers of Bar Council of India and other committee-

The provisions of section 42, shall so far as may be, apply in relation to the Bar Council of India, the enrolment committee, the election committee, the legal aid committee, or any other committee of a Bar Council as they apply in relation to the disciplinary committee of a Bar Council.]









  

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