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The Actuaries Act, 2006 44. Functions of Board. - The Board shall perform the following functions, namely:- a. to fix standards for the services provided by the members of the Institute; b. to review the quality of services provided by the members of the Institute including actuarial audit services; and c. to guide the members of the Institute to improve the quality of services and adherence to the various statutory and other regulatory requirements.    |
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