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The Acquisition of Certain Area at Ayodhya Act, 1993

The Schedule

[See Section 2(A) ]

Description of The Area

Sl. No. Name of Village / Pargana / Tehsil / District / State Revenue (Khasra) Plot Nos.

Area to be acquired

Bigha Biswa Biswansi
(1) (2) (3) (4) (5) (6)
1. Village Kot Ram- chandra,
Pargana Haveli Avadh,
tehsil Faizabad Sadar,
District Faizabad,
Uttar Pradesh.
143
144
145
0
0
0
9
7
8
0
0
0
146 1 6 7
147 5 8 0
158 0 4 0
159 0 13 8
160 5 13 0
161 0 18 0
162 1 8 7
168 1 2 0
169 1 7 0
170 0 8 0
171 1 7 0
172 2 7 0
173 0 18 0
174 0 3 0
175 0 6 0
176 1 2 0
177 0 16 0
178 0 10 0
179 0 14 0
180 0 14 5
181 0 13 10
182 0 7 5
183 184 0 0 7 6 5 9
185 0 7 5
186 0 6 10
187 0 7 0
188 0 18 15
189 0 14 0
190 0 4 0
191 4 6 14
192 0 7 0
193 0 12 0
194 4 19 0
195 0 5 0
196 0 5 0
197 0 5 0
198 0 3 0
199 0 12 0
200 2 0 0
204 0 3 0
(part)
Bounded by plot No. 222 on South,
Plot No. 205 on West and
plot No. 231 on East.
205 0 10 0
206 0 5 0
207 0 19 0
208 0 5 0
209 1 11 0
210 0 8 0
211 0 13 0
212 0 4 14
213 1 19 15
214 0 6 0
215 0 2 5
216 0 6 0
217 0 11 0
218 0 3 0
219 1 6 5
220 0 12 0
221 1 2 15
222 0 5 7
223 5 6 0
224 1 0 0
225 0 11 15
226 0 10 5
227 0 7 5
228 0 5 0
229 0 11 10
230 0 2 10
231 1 1 10
232 0 2 0
233 0 2 0
234 1 12 0
235 0 10 0
236 0 4 0
237 0 1 0
238 1 6 0
239 2 1 0
244 0 14 10
(part) Bounded on the North partly by
plot No. 240 and
partly by plot No. 243,
on the West partly by
plot No. 239 and
partly by plot No. 240 and
on the South by Plot No. 246.
246 (part) 0 18 0
75 14 7
2. Village Avadhkhas,
Pargana Haveli Avadh,
tehsil Faizabad Sadar,
District Faizabad,
Uttar Pradesh.
1104
1105
1106
1107
0
0
0
0
11
7
6
14
17
14
2
14
1108 0 4 3
1109 0 3 0
1110 0 4 5
1111 0 12 15
1112 0 5 8
1113 0 5 10
1114 0 0 10
1115 0 1 10
1116 0 3 10
1117 0 9 12
1118 1 1 17
1119 0 7 14
1120 0 13 15
1121 0 3 0
1122 0 8 0
1123 0 8 0
1124 0 9 10
1125 0 6 6
1126 0 4 15
1127 0 11 4
1128 1 12 6
1129 0 5 9
1130 0 5 0
1132 1 3 5
1133 0 4 15
1134 0 4 0
1135 0 1 0
1136 0 9 0
1143 0 4 5
1144 0 5 15
1145 0 0 15
1146 0 3 0
1147 0 5 0
1148
1149
1166
0
0
0
7
6
6
15
10
0
(part) Bounded by plot No. 1203
on East, plot No. 1151
on West and plot No. 1167
on South.
1206 0 7 0
1210 0 1 5
1211 0 2 5
1212 0 11 5
1213 0 2 10
1214 0 7 0
1215 0 0 15
1216 0 0 15
1217 0 3 5
1218 0 4 10
1219 0 5 0
1220 0 7 5
1221 0 11 10
1222 0 4 0
1223 0 1 15
1225 0 12 15
1226 0 8 10
1227 0 7 15
1228 0 4 15
1229 0 1 0
1230 0 13 5
1231 0 7 5
1232 0 1 6
1233 0 4 15
1234 0 7 5
1235 0 1 6
1236 0 2 5
1237 0 9 10
1238 0 1 18
1239 0 1 10
1240 0 8 15
1241 0 1 10
1242 0 1 15
1243 0 2 0
1247 0 5 0
(part)
Bounded by plot
No. 1248 on North,
Plot No. 1246 on
South and Plot No.
1291 on East/Road.
1248 1 7 10
1249 0 0 13
1250 0 7 7
1251 0 8 0
1252 0 9 0
1253 0 12 10
1254 0 4 0
1255 0 2 0
1256 0 2 0
1257 0 2 10
1258 0 2 5
1259 0 1 10
27 00 11
3. Village Jalwanpur,
Pargana Haveli Avadh,
tehsil Faizabad Sadar,
District Faizabad,
Uttar Pradesh.
1 0 3 5
2 1 1 0
3 0 0 5
4 1 9 15
5 0 0 10
6 0 19 0
7 0 2 15
8 0 4 15
9 0 10 10
10 0 0 10
11 0 3 0
12 0 14 5
13 0 10 0
14 0 0 10
15 0 15 15
16 0 8 15
17 0 3 15
18 0 6 5
19 0 7 5
27 1 6 0
9 7 15








  

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