The Academy of Scientific and Innovative Research, 2011
[Act No. 13 of 2012]
[6thFebruary, 2012.]
Contents |
Title |
Academy of Scientific and Innovative Research, 2011 |
Sections |
Particulars |
1. |
Short title, extent and commencement |
2. |
Definitions |
3. |
Establishment of Academy of Scientific and Innovative Research |
4. |
Object of Academy |
5. |
Relationship of Academy with Council of Scientific and Industrial Research |
6. |
Declaration of Academy as an institution of national importance |
7. |
Transfer of assets, liabilities, etc., of existing Academy to Academy established under this Act and other provisions, etc. |
8. |
Functions and powers of Academy |
9. |
Academyopen to all castes, creed, race or class |
10. |
Authorities of Academy |
11. |
Composition of Board of Governors |
12. |
Appointment of Chairperson |
13. |
Nomination of distinguished scientists or academicians of global eminence, eminent industrialists or technologists and heads of three premier institutions in the field of imparting education in science and technology |
14. |
Nomination of distinguished scientists or outstanding scientists of Council of Scientific and Industrial Research or Directors of Council of Scientific and Industrial Research laboratories |
15. |
Allowances payable to members of Board |
16. |
Term of office of members of Board |
17. |
Powers of Board |
18. |
Senate |
19. |
Powers of Senate |
20. |
Chancellor of Academy |
21. |
Director of Academy |
22. |
Appointment and duty of Director of Academy, etc. |
23. |
Associate Directors |
24. |
Powers of other authorities |
25. |
Funds of Academy |
26. |
Accounts |
27. |
Audit of accounts and its publication |
28. |
Statutes |
29. |
Matters to be provided by Statutes |
30. |
Ordinances |
31. |
Review of functioning of Academy |
32. |
Appointments |
33. |
Conditions of service |
34. |
Arbitration |
35. |
Resignation, removal and suspension of Chairperson and other Member or Director |
36. |
Meetings |
37. |
Vacancies, etc., not to invalidate acts or proceedings of Board, Academy or any other body |
38 |
Power to remove difficulties |