Name of the Act |
The absorbed areas |
1 |
2 |
1. The Indian Extradition Act, 1903 (XV of 1903) |
1. Shahda, Nandurbar and TalodaTalukas of the West Khandesh District. |
2. The Whipping Act, 1909 (IV of 1909). |
2. The Dohad Taluka and the Jhalod Mahal of the Panch Mahal District. |
3. The Police (Incitement to Disaffection) Act, 1922 (XXII of 1922). |
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4. The Cotton Transport Act, 1923 (III of 1923). |
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5. The Port Haj Commitees Act, 1932 (XX of 1932). |
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6. The Seaward Artillery Practice Act, 1949 (VIII of 1949). |
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