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The Absorbed Areas (Laws) Act, 1954
[Act No. 20 of 1954]
[30th April, 1954.]
Contents
Title
The Absorbed Areas (Laws) Act, 1954
Sections
Particulars
1.
Short title.
2.
Definitions
3.
Extension of laws
Schedule I
Bihar
Schedule II
Bombay
Schedule III
Orissa
Schedule IV
Uttar Pradesh
Schedule V
West Bengal
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