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The Abducted Persons (Recovery and Restoration) Continuance Act, 1955

Act No.30 of 1955

Contents
Sections Particulars
1 Short title and commencement
2 Amendment of section I
3 Repeal of Ordinance 2 of 1955

[ 17th September, 1955 ]

An Act to continue the Abducted Persons (Recovery and Restoration) Act, 1949, for a further period.

BE it enacted by Parliament in the Sixth Year of the Republic of India as follows:-

Comment: Resort to this Act is very rare



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