The Womens and Childrens Institutions (Licensing) Act, 1956

[Act No. 105 of 1956]

[30th December, 1956.]

Contents
Sections	Chaptericulars
Title	The Womens and Childrens Institutions (Licensing) Act, 1956
1.	Short title, extent and commencement
2.	Definitions
3.	Licensing of institutions
4.	Application for licence
5.	Grant of licence
6.	Licence not transferable
7.	Revocation of licence
8.	Appeals
9.	Penalty
10.	Act not to apply to certain institutions
11.	Power to make rules
12.	Repeal and savings