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Wild Life (Protection) Act, 1972 1. Short title, extent and commencement (1) This Act may be called the Wild Life (Protection) Act, 1972. 3 [(2) It extends to the whole of India except the State of Jammu and Kashmir.] (3) It shall come into force in a State or Union Territory to which it extends, 4[***] on such date as the Central Government may, by notification, appoint, and different dates may be appointed for different provisions of this Act or for different States or Union territories.    |
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