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Wild Birds and Animals Protection Act, 1912

THE SCHEDULE

(i) Bustards, ducks, floricans, jungle fowl, partridges, peafowl, pheasants, pigeons, quail, sand-grouse, painted snipe, spurfowl, woodcock, herons, engrets, rollers, and king-fishers.

(ii) Antelopes, asses, bison, buffaloes, deer, gazeltes, goats, hares, oxen, rhinoceroses4 and sheep.









  

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