The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949

[Act No. 20 of 1949]

[14th April, 1949.]

Contents:
Title	The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
Sections:	Particulars:
1.	Short title and commencement
2.	Interpretation
3.	Assimilation of laws
4.	Provision for removal of difficulties
The Schedule	[See Section 2(D)]