 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Weekly Holidays Act, 1942 1. Short title, extent and commencement (1) This Act may be called the Weekly Holidays Act, 1942. (2) It extends to the whole of India (3) It shall come into force in a State or in a specified area within a State only if the State Government by notification in the Official Gazette so directs.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back