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11B. [Wealth-tax Officer competent to perform any function or functions.]

Omitted by s. 132,ibid. (w.e.f. 1-4-1988). Earlier section 11B was inserted by Act 20 of 1967, s. 34 (w.e.f. 1-4-1967) and later amended by Act 41 of 1975, s. 87 (w.e.f. 1-10-1975).









  

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