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Water (Prevention & Control of Pollution) Cess Act, 1977 10[SCHEDULE II [See section 3] (1) Purpose for which water is consumed (2) Maximum rate under sub-section (2) of section 3 (3) Maximum rate under sub-section (2A) of section 3 1. Industrial cooling, spraying in mine pits or boiler feeds One and a half paise per kilolitre Two and one-fourth paise per kilolitre. 2. Domestic purpose Two paise per kilolitre Three paise per kilolitre 3. Processing whereby water gets polluted and the pollutants are easily biodegradable Four paise per kilolitre Seven and a half paise per kilolitre. 4. Processing whereby water gets polluted and the pollutants are not easily biodegradable and are toxic Five paise per kilolitre Nine and a half paise per kilolitre.]    |
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