Water (Prevention and Control of Pollution) Cess Act, 1977
[Act No. 36 of Year 1977]
An Act to provide for the levy and collection of a cess on water consumed by persons carrying on certain industries and by local authorities, with a view to augment the resources of the Central Board and the State Boards for the prevention and control of water pollution constituted under the Water (Prevention and Control of Pollution) Act, 1974
Be it enacted by Parliament in the Twenty-eighth Year of the Republic of India as follows:-