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Water (Prevention & Control of Pollution) Cess Act, 1977 Foot Notes 1 Inserted by Act No. 53 of 1991, w.e.f. 26th. January, 1992. 2 Substituted for words and figures "under sub-s. (2)" and words "in that sub-section" respectively by Act No. 53 of 1991, w.e.f. 26th. January, 1992. 3 Section 5 re-numbered as sub-section (1) thereof and sub-section (2) inserted by Act No. 53 of 1992, w.e.f. 26th. January, 1992. 4 Inserted by Act No. 53 of 1991. 5 Substituted for words "seventy per cent" by Act No. 53 of 1991, w.e.f. 26th. January, 1992. 6 Substituted for words "interest at twelve per cent per annum on the amount to be paid from the date on which such payment is due till such amount is actually paid" by Act No. 53 of 1991, w.e.f. 26th. January, 1992. 7 Added by GSR 14(E), dated 2nd. January, 1992, w.e.f. 3rd. January, 199 8 Substituted by GSR 377(E), dated 16th. April, 1993, w.e.f. 16th. April, 1993 9 Added by GSR 377 (E), dt. 16th. April, 1993, w.e.f. 16th. April, 1993 10 Substituted by Act No. 53 of 1991, w.e.f. 26th. January, 1992.    |
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