Water (Prevention and Control of Pollution) Act, 1974
38. Budget.
The Central Board or, as the case may be, the State Board shall during each
financial year, prepare, in such form and at such as may be prescribed, a
budget in respect of the financial year next ensuing showing the estimated
receipt and expenditure, and copies thereof shall be forwarded to the Central
Government or, as the case may be, the State Government.