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1. Short title, extent and commencement.- (1) This Act may be called the War Injuries (Compensation Insurance) Act, 1943. 1[(2) It extends to the whole of India except 2[the territories which immediately before the 1st November, 1956, were comprised in Part B States].] (3) It shall come into force on such 3date as the Central Government may, by notification in the Official Gazette, appoint.    |
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