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The Schedule

[See Section 1(2)]

1. Andhra Pradesh.

1[2. 2[Assam, as it existed immediately before the 21st January, 1972.]]

3[3.] Gujarat.

4[3A. Haryana.]

3[4.] Kerala.

3[5.] 5[Tamil Nadu.]

6[5A. Maharashtra.]

7[5B. Meghalaya.]

3[6.] 8[Karnataka.]

9[7. Orissa.]

10[8.] 11[Punjab, as it existed immediately before the 1st day of November, 1966.]

10[9.] Rajasthan.

10[10.] Uttar Pradesh.

10[11.] West Bengal.]









  

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